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Supreme Court - Daily Orders

Go Green Foundation vs The State Of Maharashtra on 31 January, 2023

Bench: A.S. Bopanna, Hima Kohli

     ITEM NO.23                              COURT NO.12                SECTION IX

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL)      Diary No(s). 875/2023

     (Arising out of impugned final judgment and order dated 14-10-2022
     in WP No. 2153/2022 passed by the High Court of Judicature at
     Bombay At Nagpur)

     GO GREEN FOUNDATION                                                Petitioner(s)

                                                    VERSUS

     THE STATE OF MAHARASHTRA & ORS.                                    Respondent(s)

     (IA No.16396/2023-EXEMPTION FROM FILING C/C OF THE                         IMPUGNED
     JUDGMENT   and   IA No.16394/2023-PERMISSION TO FILE                       PETITION
     (SLP/TP/WP/..) )

     Date : 31-01-2023 This petition was called on for hearing today.

     CORAM :                  HON'BLE MR. JUSTICE A.S. BOPANNA
                              HON'BLE MS. JUSTICE HIMA KOHLI

     For Petitioner(s)                 Mr. Himanshu Chaubey, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Application for permission to file Special Leave Petition is allowed.

Issue notice to the respondents, returnable in four weeks.

Permission to serve the Standing Counsel for the State.

Signature Not Verified

(VIJAY KUMAR) Digitally signed by ARJUN BISHT Date: 2023.02.01 (DIPTI KHURANA) COURT MASTER (SH) 16:35:41 IST Reason: ASSISTANT REGISTRAR