Supreme Court - Daily Orders
Go Green Foundation vs The State Of Maharashtra on 31 January, 2023
Bench: A.S. Bopanna, Hima Kohli
ITEM NO.23 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 875/2023
(Arising out of impugned final judgment and order dated 14-10-2022
in WP No. 2153/2022 passed by the High Court of Judicature at
Bombay At Nagpur)
GO GREEN FOUNDATION Petitioner(s)
VERSUS
THE STATE OF MAHARASHTRA & ORS. Respondent(s)
(IA No.16396/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.16394/2023-PERMISSION TO FILE PETITION
(SLP/TP/WP/..) )
Date : 31-01-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s) Mr. Himanshu Chaubey, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for permission to file Special Leave Petition is allowed.
Issue notice to the respondents, returnable in four weeks.
Permission to serve the Standing Counsel for the State.
Signature Not Verified(VIJAY KUMAR) Digitally signed by ARJUN BISHT Date: 2023.02.01 (DIPTI KHURANA) COURT MASTER (SH) 16:35:41 IST Reason: ASSISTANT REGISTRAR