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State of Gujarat - Section

Section 66 in Gujarat Elementary Education Rules, 2010

66. Audit of Accounts.

- The accounts and receipts, and expenditure of the Elementary Education Fund shall be examined and audited annually before the close of August by the Auditors of the Local Audit Departments in accordance with the provisions of the Bombay Local Fund Audit Act, 1930 (BomXXV of 1930), and the rules made thereunder.Chapter - XI Control