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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(x) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(x)No refund will be allowed to the consumer on account of the cost of line or sub-station which the consumer may have deposited initially at the time of taking the connection.