Madhya Pradesh High Court
Annu vs The State Of Madhya Pradesh on 25 July, 2018
1 MCRC-28687-2018 The High Court Of Madhya Pradesh MCRC-28687-2018 (ANNU Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 25-07-2018 Parties through their counsel. Case diary is not available. Learned counsel for the State seeks time to produce the case diary. Prayer is allowed.
List the matter in the next week.
(RAJEEV KUMAR DUBEY) JUDGE (ra) Digitally signed by RANJEET AHIRWAL Date: 25/07/2018 16:50:30