Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Uttar Pradesh - Subsection Section 32(d) in U.P. Revenue Code (Amendment) Act, 2016 (d)in Hindi version, in sub-section (7), for the words ^^fdlh vU; jhfr pkgs tks Hkh gks] vUrfjr fd;k gS the words ^^fdlh vU; jhfr pkgs tks Hkh gks ls] vUrfjr fd;k gS shall be substituted.
