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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Tamilnadu - Subsection

Section 83(2)(d) in Tamil Nadu Pension Rules, 1978

(d)any case which pertains to the sanction of death-cum-retirement gratuity and family pension to the family of a deceased Government servant or of a deceased pensioner and is pending before the commencement of these rules shall be disposed of in accordance with the provisions of the old rule as if these rules had not been made.