Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Andhra Pradesh - Subsection

Section 58(1)(ii) in Criminal Rules of Practice and Circular Orders, 1990

(ii)if filed by defence with the capital letter 'D' followed by a numeral, D1, D2, D3 and the like ;