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Supreme Court - Daily Orders

All Arunachal Pradesh Students ... vs The Election Commission Of India on 15 September, 2017

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.810                              COURT NO.1                     SECTION XIV

                                  S U P R E M E C O U R T O F          I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                       21861/2015

     (Arising out of impugned final judgment and order dated 19-03-2013
     in PIL No. 52/2010 passed by the Gauhati High Court)


     ALL ARUNACHAL PRADESH STUDENTS UNION(AAPSU)                             Petitioner(s)

                                                       VERSUS

     THE ELECTION COMMISSION OF INDIA & ORS.                                 Respondent(s)

     Date : 15-09-2017 This petition was MENTIONED today.

     CORAM :
                                 HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MR. JUSTICE A.M. KHANWILKAR
                                 HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)
                                        Mr. Anil Shrivastav, AOR

                                        Mr. Anupam Lal Das, AOR

     For Respondent(s)
                                        Mr. Mohit D. Ram, AOR

                                        Ms. Sadhna Sandhu, Adv.
                                        Mr. B.V. Balram Das, Adv.
                                        Mr. B. Krishna Prasad, AOR

                                        Mr. Rahul Pratap, AOR

                                        Mr. Sanjay Kumar Visen, AOR

                             UPON being mentioned the Court made the following
                                                O R D E R

On mentioning, the matter is taken on Board.

List the matter on 3rd October, 2017, before the appropriate Bench as per the roster.

Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2017.09.15 16:45:44 IST Reason:

(Chetan Kumar) (Shakti Parkash Sharma) Court Master Assistant Registrar