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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(1) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(1)A certificate of admission to land under Sections 195 to 197, U.P.Z.A. & L.R. Act may be attested by any Revenue Officer not below the rank of a Supervisor Kanungo.