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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(i) in The Comptroller And Auditor-General's (Duties, Powers And Conditions Of Service), Act, 1971

(i)for compiling the accounts of any particular service or department of the Union or of a State, or