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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(a) in The Insurance (Amendment) Act, 2002

(a)in sub- section (1),-
(i)for the words and figure" balancesheet in Form I as set forth in the Fourth Schedule", the words" balance- sheet in such form as may be specified by the regulations made by the Authority" shall be substituted;
(ii)for the second proviso, the following proviso shall be substituted, namely:-