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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Goa - Subsection

Section 74(6) in The Goa, Daman and Diu School Education Rules, 1986

(6)The selection made by the selection committee/promotion committee shall be ordinarily accepted by the managing committee of the school. Where any selection made by the selection committee/promotion committee is not acceptable to the Managing committee of the school, the managing committee shall record its reasons for such non-acceptance and refer the matter to the Director of Education for his decision and the Director of Education shall decide the same. [* * *] [In sub-rule (6) the words 'but however in the case of minority schools the decision of the managing committee shall be final' have been deleted by (Amendment) Rules, 1994 (O. G., Series I No. 28 dated 14-10-1994).]