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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(1)(b) in The Delhi Electricity Reform Act, 2000

(b)any material breach of the provision of the Act, the rules and the regulations and the directive and orders issued by the Commission, the State Grid Code, the Agreements or the License; and