Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Madhya Pradesh - Subsection Section 27(1) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979 (1)The Board shall cause the books and accounts of the Nigam to be balanced and closed as on the [thirty first day of March] [Substituted by M.P. Act No. 18 of 1990.] each year.
