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Madhya Pradesh High Court

Sudama vs The State Of Madhya Pradesh on 29 November, 2018

1 MCRC-47357-2018 The High Court Of Madhya Pradesh MCRC-47357-2018 (SUDAMA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 29-11-2018 Parties through their respective counsel. As prayed by learned counsel for the State, list the matter in the next week.

(SUBODH ABHYANKAR) JUDGE vc Digitally signed by VARSHA CHOURASIYA Date: 2018.11.30 10:44:49 +05'30'