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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(1)(c) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(c)a map of the area of operation of the Water Users' Association alongwith map of the structures and canal systems prepared in consultation with the Water Resources Department of the Government;