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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(xviii) in The Kalyani University Act, 1981

(xviii)to approve the constitution or reconstitution of the respective department of teaching in the University on the recommendation of the respective [Faculty Council for post-graduate studies;] [Words substituted for the words 'Faculty Council for post-graduate and undergraduate studies;' by W.B. Act 17 of 1999.]