Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Odisha - Subsection Section 21(4) in The Orissa Registration Rules, 1988 (4)The translation and copies of documents required by Sections 19 and 62 shall be made upon machine made medium paperPart-VII Corrections in Documents(Section 20)
