Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(1) in Madhya Bharat Women's and Children's Institutions Licensing Act, 1954

(1)The Licensing Authority may inspect or cause to be inspected at any time any institution licensed under this Act for the purpose of securing the health and welfare of the inmates and the sanitation of the premises or for the fulfilment of the purposes of this Act.