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Madhya Pradesh High Court

Tribal Welfare Teachers Association vs State Of Mp on 11 August, 2020

Author: Nandita Dubey

Bench: Nandita Dubey

                                                                          1                              WP-10444-2020
                                          The High Court Of Madhya Pradesh
                                                     WP-10444-2020
                                      (TRIBAL WELFARE TEACHERS ASSOCIATION AND OTHERS Vs STATE OF MP AND OTHERS)

                         1
                         Jabalpur, Dated : 11-08-2020
                                    Heard through Video Conferencing.
                                    Shri K.C. Ghildiyal, learned counsel for the petitioner.
                                    Issue notice to the respondents on payment of process fee within a week,

returnable within three weeks.

(NANDITA DUBEY) JUDGE ak Signature Not Verified SAN Digitally signed by ASHISH KOSHTA Date: 2020.08.11 15:35:36 IST