Madhya Pradesh High Court
Tribal Welfare Teachers Association vs State Of Mp on 11 August, 2020
Author: Nandita Dubey
Bench: Nandita Dubey
1 WP-10444-2020
The High Court Of Madhya Pradesh
WP-10444-2020
(TRIBAL WELFARE TEACHERS ASSOCIATION AND OTHERS Vs STATE OF MP AND OTHERS)
1
Jabalpur, Dated : 11-08-2020
Heard through Video Conferencing.
Shri K.C. Ghildiyal, learned counsel for the petitioner.
Issue notice to the respondents on payment of process fee within a week,
returnable within three weeks.
(NANDITA DUBEY) JUDGE ak Signature Not Verified SAN Digitally signed by ASHISH KOSHTA Date: 2020.08.11 15:35:36 IST