Delhi High Court - Orders
Worldlink Logistics Through Its ... vs Commissioner Of Dvat And Anr on 5 March, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2432/2025
WORLDLINK LOGISTICS THROUGH ITS PARTNER SH.
KARANVEER CHADHA .....Petitioner
Through: None.
versus
COMMISSIONER OF DVAT AND ANR. .....Respondents
Through: Ms. Vaishali Gupta, Panel Counsel
(Civil) GNCTD (M: 8383031929)
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 05.03.2025
1. This hearing has been done through hybrid mode.
2. The Hon'ble Division Bench could not assemble today as HMJ Prathiba M. Singh is on an official visit.
3. List on 2nd April, 2025.
BY ORDER (COURT MASTER) MARCH 5, 2025 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/03/2025 at 22:06:49