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Delhi High Court - Orders

Worldlink Logistics Through Its ... vs Commissioner Of Dvat And Anr on 5 March, 2025

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~35
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +                       W.P.(C) 2432/2025
                                                WORLDLINK LOGISTICS THROUGH ITS PARTNER SH.
                                                KARANVEER CHADHA                   .....Petitioner
                                                            Through: None.

                                                                                      versus

                                                COMMISSIONER OF DVAT AND ANR.          .....Respondents
                                                            Through: Ms. Vaishali Gupta, Panel Counsel
                                                                      (Civil) GNCTD (M: 8383031929)

                                                CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                JUSTICE RAJNEESH KUMAR GUPTA
                                                         ORDER

% 05.03.2025

1. This hearing has been done through hybrid mode.

2. The Hon'ble Division Bench could not assemble today as HMJ Prathiba M. Singh is on an official visit.

3. List on 2nd April, 2025.

BY ORDER (COURT MASTER) MARCH 5, 2025 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/03/2025 at 22:06:49