Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60E] [Entire Act] State of Uttar Pradesh - Subsection Section 60E(3) in Uttar Pradesh State Universities Act, 1973 (3)Nothing in this section shall be deemed to derogate from the liability of the college for any such dues to the teacher or employee.
