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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 21(1)(a) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(a)sells or otherwise disposes of his business or any part of his business or any place of business, or effects or comes to know of any other change in the ownership of the business; or