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[Cites 0, Cited by 0] [Section 130(3)] [Section 130] [Entire Act]

State of West Bengal - Subsection

Section 130(3)(iv) in West Bengal Municipal (Building) Rules, 2007

(iv)the house connection pipes projecting from adjoining sewer manhole are the properties of the project authorities and shall not be interfered with or connected to the internal sewerage line of the plot without the expressed permission of the Authority;