Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(iv) in National Savings Certificates (VIII Issue) Rules, 1989 (iv)surrender of a matured old certificate duly discharged as follows- "Received payment through issue of fresh certificate vide application attached".
