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[Cites 0, Cited by 0] [Section 210] [Entire Act]

State of Bihar - Subsection

Section 210(6) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(6)In case of failure of a lifting appliance, loose gear, hoist or building and other construction work machinery and transport equipment at a construction site of a building or other construction work, such appliances, gear, hoist, machinery or equipment and the site of such occurrence shall, as far as practicable, be kept undisturbed until inspected by the inspector having jurisdiction.