Supreme Court - Daily Orders
M/S.Adigear International vs State Nct Of Delhi on 22 January, 2015
Bench: Chief Justice, A.K. Sikri, R.K. Agrawal
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ITEM NO.53 COURT NO.1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 2445/2014
(Arising out of impugned final judgment and order dated 06/12/2013
in CRLMC No. 3757/2013 passed by the High Court Of Delhi at New
Delhi)
M/S.ADIGEAR INTERNATIONAL & ORS. Petitioner(s)
VERSUS
STATE NCT OF DELHI & ANR Respondent(s)
(with appln. (s) for stay)
WITH SLP(Crl) No. 2447/2014
(With appln.(s) for stay and Office Report)
SLP(Crl) No. 2450/2014
(With appln.(s) for stay and Office Report)
SLP(Crl) No. 2453/2014
(With appln.(s) for stay and Office Report)
SLP(Crl) No. 2546/2014
(With appln.(s) for stay and Office Report)
Date : 22/01/2015 These petitions were called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr.Siddharth Luthra, Sr.Adv.
Mr.S.S.Ray, Adv.
Mr.P.S.Singhal, Adv.
Ms. Rakhi Ray,Adv.
Mr.Vaibhav Gulia, Adv.
Signature Not Verified
For Respondent(s)2
Digitally signed by
Mr.Shyam Diwan, Sr.Adv.
Ramana Venkata Ganti
Date: 2015.01.22
14:56:37 IST
Mr.Rajneeesh Gaur, Adv.
Mr.Ateev Mathur, Adv.
Reason:
Mr.Sanjay Gupta, Adv.
Mr.Devmani Bansal, Adv.
Mr. Gagan Gupta,Adv.
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Mr.P.K.Dey, Adv.
Mr.S.S.Rawat, Adv.
Mr.R.S.Nagar, Adv.
For Mr.D.S.Mahra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on a non-miscellaneous day for final disposal.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar