Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 460] [Entire Act]

State of Jharkhand - Subsection

Section 460(ii) in Civil Court Rules of the High Court of Judicature at Patna

(ii)Applications by tenants to deposit rent under Sections 61 and 62 of the same Act.