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[Cites 0, Cited by 0] [Section 33(6)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(6)(b) in The U.P. Secondary Education Services Selection Board Act, 1982

(b)possesses the qualification prescribed under, or is exempted from such qualification in accordance with, the provisions of the Intermediate Education Act, 1921;