Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Tamilnadu - Subsection Section 33(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 (2)The fee referred to in sub-rule (1) shall be payable only in respect of 1 first purchase or sale.
