Section 4(3) in The Bihar State Advocates Welfare Fund Rules, 1984
(3)An advocate applying for membership of the Fund shall pay a sum of Rs. 50 towards the first instalment of the application fee alongwith the application and the remaining amount of Rs. 150 shall be paid in three equal instalments within a period of one year from the date of application:Provided that an applicant may, if he so chooses, remit the entire application fee alongwith the application.
