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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(3)(a) in The Orissa Co-operative Societies Rules, 1965

(a)a list of persons who have contributed to the share capital together with the amount contributed by each of them and, the entrance fee [* * *] [Deleted by Orissa Gazette Extraordinary No.500, dated 23.4.1997.] paid by them supported by a certificate of the banker;