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State of Madhya Pradesh - Section

Section 21 in The M.P. Forest (Contract) Rules, 1927

21. Special rules for bamboos.

(1)The contract area may be divided by the Divisional Forest Officer into any number of sections, and the Divisional Forest Officer may direct that the removal of bamboos from any section shall be completed before the removal of bamboos is begun in another section.
(2)All dry bamboos may be cut from a clump.
(3)No bamboo under one year old may be cut.
(4)At least twelve green bamboos of more than one year old shall be left in each clump.
(5)The stumps left shall in no case be less than 30 cms. or more than 60 cms. in height.