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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Mizoram - Subsection

Section 25(1) in Mizoram (Land Revenue) Rules, 2013

(1)The Revenue officials such as, Revenue Inspectors, Revenue Sub- Inspectors and Revenue Assistants shall carry out inspection of the nature of development of land by landholders and such inspection report shall be submitted as prescribed in Form-9 to the concerned Settlement Officer or Assistant Settlement Officer as the case may be.