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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(xxv) in THE NATIONAL BANK FOR FINANCING INFRASTRUCTURE AND DEVELOPMENT ACT, 2021

(xxv)any other kind of business or undertake any other kind of activity which the Central Government in consultation with the Reserve Bank may authorise.