Allahabad High Court
State Of U.P. vs Tahir Khan & Others on 10 March, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 8135 of 2006 Appellant :- State Of U.P. Respondent :- Tahir Khan & Others Counsel for Appellant :- Govt. Advocate,Kunwar Ajai Singh,P.K. Singh Counsel for Respondent :- K.K. Arora,P.K.Singh,R.K. Singh Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A. and Sri P.K. Singh, counsel for the complainant.
Counsel for the accused respondents is not present.
It is a case in which several adjournments have been sought by the counsel appearing for the accused respondents.
List peremptorily on 25.03.2014.
Order Date :- 10.3.2014 Monika