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Allahabad High Court

State Of U.P. vs Tahir Khan & Others on 10 March, 2014

Bench: Ravindra Singh, Shashi Kant





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL No. - 8135 of 2006
 

 
Appellant :- State Of U.P.
 
Respondent :- Tahir Khan & Others
 
Counsel for Appellant :- Govt. Advocate,Kunwar Ajai Singh,P.K. Singh
 
Counsel for Respondent :- K.K. Arora,P.K.Singh,R.K. Singh
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Shashi Kant,J.

Heard learned A.G.A. and Sri P.K. Singh, counsel for the complainant.

Counsel for the accused respondents is not present.

It is a case in which several adjournments have been sought by the counsel appearing for the accused respondents.

List peremptorily on 25.03.2014.

Order Date :- 10.3.2014 Monika