Section 166(1B) in The West Bengal Panchayat Act, 1973
(1B)[ The Additional Executive Officer shall, subject to the provisions of this Act, exercise such powers, perform such functions, and discharge such duties, of the Executive Officer as the State Government may, from time to time, direct.] [Sub-Sections (1A) and (1B) inserted by W.B. Act 34 of 1980.]