Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 211] [Entire Act] State of Tamilnadu - Subsection Section 211(1) in Tamil Nadu Panchayats Act, 1994 (1)Subject to the provisions of this section, a motion expressing want of confidence in the Vice-President of a Village Panchayat may be made in accordance with the procedure laid down herein.
