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Uber India Systems Pvt Ltd vs Competition Commission Of India on 5 July, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.33                            COURT NO.1                   SECTION XVII

                               S U P R E M E C O U R T O F          I N D I A
                                       RECORD OF PROCEEDINGS

                                       Civil Appeal No(s).641/2017

     UBER INDIA SYSTEMS PVT LTD                                          Appellant(s)

                                                     VERSUS

     COMPETITION COMMISSION OF INDIA & ORS.                              Respondent(s)

     ([FOR FINAL DISPOSAL])

     WITH
     Diary No(s).3043/2017 (XVII)
     (and and IA No.93893/2017-CONDONATION OF DELAY IN REFILING and IA
     No.6746/2018-I A FOR CHANGE OF ADDRESS)

     Date : 05-07-2018 These matters were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Appellant(s)                 Mr.K.V.Vishwanathan, Sr.Adv.
                                      Mr.Dhruv Mehta, Sr.Adv.
                                      Mr.Anuj Berry, Adv.
                                      Mr.Malak Bhatt, Adv.
                                      Mr.P.S.S.Bhargava, Adv.
                                      Mr. S. S. Shroff, AOR
                                      Mr.Aman Sethi, Adv.

     For Respondent(s)                Mr.Gopal Jain, Sr.Adv.
                                      Mr. Sonal Jain, AOR

                                      Mr. Naveen R. Nath, AOR
                                      Ms.Lalit Mohini Bhat, Adv.
                                      Ms.Akanksha Kaul, Adv.
                                      Mr.Abhimanyu Verma, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Let this matter be listed on 30.07.2018 before the appropriate Bench for final disposal.

(Chetan Kumar) (H.S.Parasher) AR-cum-PS Assistant Registrar