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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Mizoram - Subsection

Section 45(4) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(4)The annual accounts, the Balance-Sheet and the audit report shall be considered by the Board of Governors at its meeting and the Board of Governor's shall forward the same to the Visitor and the State Government along with its observations thereon on or before December 31 each year.