Delhi High Court - Orders
Govt. Of Nct Of Delhi Through Its Chief ... vs Dr. Amita Dev & Anr on 10 July, 2024
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~31 to 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11994/2019 & CM APPL. 49092/2019
GOVT. OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY
& ANR .....Petitioner
Through: Ms. Avnish Ahlawat, Standing
Counsel Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Aliza
Alam and Mr. Mohnish Sehrawat,
Advs.
versus
DR. AMITA DEV & ANR .....Respondent
Through: Mr. Sourabh Ahuja, Advocate.
+ W.P.(C) 12002/2019 & CM APPL. 49108/2019
GOVT. OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY
& ANR .....Petitioner
Through: Ms. Avnish Ahlawat, Standing
Counsel Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Aliza
Alam and Mr. Mohnish Sehrawat,
Advocates.
versus
A.K. CHOUDHARY & ANR .....Respondent
Through: Mr Sourabh Ahuja, Advocate.
+ W.P.(C) 12031/2019 & CM APPL. 49233/2019
GOVT. OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY
& ANR .....Petitioner
Through: Ms. Avnish Ahlawat, Standing
Counsel Mr. Nitesh Kumar Singh,
W.P.(C) 11994/2019 & connected matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/07/2024 at 20:57:08
Ms. Laavanya Kaushik, Ms. Aliza
Alam and Mr. Mohnish Sehrawat,
Advocates.
versus
DR. DONY TOULTE & ORS .....Respondent
Through: Mr. Sourabh Ahuja, Advocate.
+ W.P.(C) 419/2020
GOVT. OF NCT OF DELHI AND ANR. .....Petitioner
Through: Ms. Avnish Ahlawat, Standing
Counsel Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Aliza
Alam and Mr. Mohnish Sehrawat,
Advocates.
versus
UDITA MALVIYA AND ORS. .....Respondent
Through: Mr Sourabh Ahuja, Adv.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 10.07.2024
1. Counsel for parties are directed to file their respective written submissions with relevant documents/judgments on which they wish to rely upon, with relevant portion duly highlighted for the convenience of this Court within 04 weeks.
2. Renotify on 13.11.2024.
SURESH KUMAR KAIT, J GIRISH KATHPALIA, J JULY 10, 2024/ry W.P.(C) 11994/2019 & connected matters Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/07/2024 at 20:57:08