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[Cites 0, Cited by 12] [Entire Act]

State of Punjab - Section

Section 3 in Punjab Regional and Town Planning and Development Act, 1995

3. Establishment of the Board.

- As soon as may be, after the commencement of this Act, the State Government shall, by notification in the Official Gazette, establish for the purposes of carrying out the functions assigned to it under this Act, a Board to be called the Punjab Regional and Town Planning and Development Board.