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[Cites 0, Cited by 2] [Section 64] [Entire Act]

Bombay Presidency - Subsection

Section 64(2) in The Bombay University Act, 1974

(2)The Committee shall prepare the lists from amongst persons included in panels to be prepared by the Board of Studies, and shall submit them for approval to the Executive Council, which shall then appoint the examiners :Provided that, no change in the lists shall be suggested or made by the Executive Council except by passing a resolution stating the specific ground on which each change suggested or made is based.