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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(6) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(6)Charges for Short-Term Access through Bidding - The charges for short-term access through bidding shall be levied as specified in the OERC (Terms and Conditions for Open Access) Regulations, 2005 as amended from time to time.