Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(6) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(6)Only specially trained dock workers shall be employed for cleaning, sweeping or handling spillages or sweeping of dangerous goods.