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Allahabad High Court

Rajesh Tiwari And Another vs First Addl.C.J.M./Room ... on 14 July, 2010

Author: Yogendra Kumar Sangal

Bench: Yogendra Kumar Sangal

Court No. - 10

Case :- U/S 482/378/407 No. - 1550 of 2008

Petitioner :- Rajesh Tiwari And Another
Respondent :- First Addl.C.J.M./Room No.(17),Distt.Sultanpur.& 2 Ors.
Petitioner Counsel :- Himanshu Raghave,Bhupendra Singh
Respondent Counsel :- Govt.Advocate

Hon'ble Yogendra Kumar Sangal,J.

Learned counsel for the applicants-petitioners states that he had informed his client but he is still not made any contact with him. He prayed for adjournment as he want to take steps to have a contact with his client.

List in next cause list.

Order Date :- 14.7.2010 Rakesh