Allahabad High Court
Rajesh Tiwari And Another vs First Addl.C.J.M./Room ... on 14 July, 2010
Author: Yogendra Kumar Sangal
Bench: Yogendra Kumar Sangal
Court No. - 10 Case :- U/S 482/378/407 No. - 1550 of 2008 Petitioner :- Rajesh Tiwari And Another Respondent :- First Addl.C.J.M./Room No.(17),Distt.Sultanpur.& 2 Ors. Petitioner Counsel :- Himanshu Raghave,Bhupendra Singh Respondent Counsel :- Govt.Advocate Hon'ble Yogendra Kumar Sangal,J.
Learned counsel for the applicants-petitioners states that he had informed his client but he is still not made any contact with him. He prayed for adjournment as he want to take steps to have a contact with his client.
List in next cause list.
Order Date :- 14.7.2010 Rakesh