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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018

(2)No Licence for setting up fresh wood based industry within a distance of 5 KMs., from the boundary of any forest under control of Forest Department whether notified or not shall be granted except when it is required for Departmental use.