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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(G) in Andhra Pradesh Pulses (Licensing Storage and Regulation) Order, 2007

(G)"Super Bazar" means where all the commodities required by consumers are sold under one roof and there can be a chain of such outlets either in the same city/town or in different cities/towns.