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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 22(9) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(9)The amount payable by way of financial disincentive under these regulations shall be remitted to such head of account as may be specified by order by the Authority.