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[Cites 0, Cited by 0] [Section 112A(1)] [Section 112A] [Entire Act]

State of Maharashtra - Subsection

Section 112A(1)(iv) in The Maharashtra Co-Operative Societies Act, 1960

(iv)[ the Manager of the District Co-operative Agriculture and Rural Multi-purpose Development Bank, ex-officio] [Clause (iv) was substituted by Maharashtra 41 of 2005, (w.e.f. 25-8-2005) Section 10.];